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Bombay High Court

Dtdc Express Ltd (Earlier Known As Dtdc ... vs Superfast Enterprises And Sanwarmal ... on 5 April, 2024

2024:BHC-OS:5868
                Digitally
                signed by
                MUGDHA
      MUGDHA    MANOJ
      MANOJ     PARANJAPE
      PARANJAPE Date:
                2024.04.08
                10:38:54                                           1               36-N 104-18 in EXA 465-17 & other matters.doc
                +0530




                                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     ORDINARY ORIGINAL CIVIL JURISDICTION


                                                            NOTICE NO.104 OF 2018
                                                                        IN
                                                     EXECUTION APPLICATION NO.465 OF 2017


                              DTDC Express Ltd. (Earlier known as
                              DTDC Courier & Cargo Ltd.)                                              ... Claimant
                                       V/s.
                              Bharti Enterprises                                                      ... Respondent

                                                                       AND
                                                            NOTICE NO.105 OF 2018
                                                                        IN
                                                     EXECUTION APPLICATION NO.466 OF 2017
                                                                       AND
                                                            NOTICE NO.106 OF 2018
                                                                        IN
                                                     EXECUTION APPLICATION NO.467 OF 2017
                                                                       AND
                                                            NOTICE NO.177 OF 2018
                                                                        IN
                                                     EXECUTION APPLICATION NO.948 OF 2017


                                                                       -----
                              None for the Applicants.
                                                                       -----


                                                                 CORAM :             ARIF S. DOCTOR, J.
                                                                 DATE          :     5TH APRIL 2024


                                 Mugdha                                                                                    1 of 2



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                                        2       36-N 104-18 in EXA 465-17 & other matters.doc


 P.C. :


These Notices were on board today. Since none appeared for the Applicants, the same are dismissed for want of prosecution.





                                                         (ARIF S. DOCTOR, J.)




    Mugdha                                                                             2 of 2



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