Bombay High Court
Dtdc Express Ltd (Earlier Known As Dtdc ... vs Superfast Enterprises And Sanwarmal ... on 5 April, 2024
2024:BHC-OS:5868
Digitally
signed by
MUGDHA
MUGDHA MANOJ
MANOJ PARANJAPE
PARANJAPE Date:
2024.04.08
10:38:54 1 36-N 104-18 in EXA 465-17 & other matters.doc
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE NO.104 OF 2018
IN
EXECUTION APPLICATION NO.465 OF 2017
DTDC Express Ltd. (Earlier known as
DTDC Courier & Cargo Ltd.) ... Claimant
V/s.
Bharti Enterprises ... Respondent
AND
NOTICE NO.105 OF 2018
IN
EXECUTION APPLICATION NO.466 OF 2017
AND
NOTICE NO.106 OF 2018
IN
EXECUTION APPLICATION NO.467 OF 2017
AND
NOTICE NO.177 OF 2018
IN
EXECUTION APPLICATION NO.948 OF 2017
-----
None for the Applicants.
-----
CORAM : ARIF S. DOCTOR, J.
DATE : 5TH APRIL 2024
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2 36-N 104-18 in EXA 465-17 & other matters.doc
P.C. :
These Notices were on board today. Since none appeared for the Applicants, the same are dismissed for want of prosecution.
(ARIF S. DOCTOR, J.)
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