Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(o) in Kerala Fish Seed Act, 2014 (o)'Fish Seed rearing' means rearing of seeds of fin fishes or shell fishes or any" other aquatic animals and aquatic plants in fresh waters or brackish waters or marine waters;
