In the Scheme, unless the context otherwise requires,-(a)"Major District Roads" means the roads notified as such by the Government of Punjab from time to time;(b)"National Highways" means the roads notified as such by the Government of India from time to time;(c)"Other District Roads" means the roads notified as such by the Government of Punjab from time to time;(d)"Private Operator" means any operator who may be granted permit under the Scheme, not being a State Transport Undertaking;(e)"Rural Link Roads" means the roads notified as such by the Government of Punjab from time to time; and(f)"State Highways" means the roads notified as such by the Government of Punjab from time to time.
