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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(2)An order by the Chairperson under sub-section (1) may lay down anyconditions and impose any restrictions, in respect of the exercise of any power, theperformance of any duty or the discharge of any function by such member.