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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(3)(a) in The Goa Co-operative Societies Act, 2001

(a)if the person is a member of the committee of the society, remove the member from the committee and appoint any other person as a member of the committee for the remainder of the term of his office and declare him to be disqualified to be such member for a period of six years from the date of the order;