Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(i) in West Bengal Workmen's House-Rent Allowance Act, 1974 (i)"workman" has the same meaning as assigned to it in clause (s) of Section 2 of the Industrial Disputes Act, 1947.
