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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(9) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(9)The structure shall include 6 to 8 youths in each group home, who may opt to stay together on their own and one peer counsellor for a cluster of five group homes.