Madras High Court
S.K.Habibullah [Deceased vs Mr.R.Subramaniam on 29 March, 2023
Bench: M.Sundar, M.Nirmal Kumar
Cont.P.No.292 of 2023
THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 29.03.2023
CORAM
THE HONOURABLE MR.JUSTICE M.SUNDAR
and
THE HONOURABLE MR.JUSTICE M.NIRMAL KUMAR
Cont.P.No.292 of 2023
1.S.K.Habibullah [Deceased]
2.Hidayathullah
3.H.Rameejbai
4.Salimullah
5.H.Saifullah .. Petitioners
Vs.
1.Mr.R.Subramaniam
Viswapriya [India] Limited,
[Formerly Viswapriya Financial
Services Pvt. Ltd.]
No.75-C, 2nd Main Road,
Gandhi Nagar, Adyar,
Chennai – 600 020.
2.Mr.R.Subramaniam
Managing Director
Viswapriya [India] Limited,
[Formerly Viswapriya Financial
Services Pvt. Ltd.]
No.75-C, 2nd Main Road,
Gandhi Nagar, Adyar, Chennai – 600 020.
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Cont.P.No.292 of 2023
3.Mr.Suresh,
The Deputy Superintendent of Police EOW-II,
SIDCO, Old Corporate Building, II Floor,
Garment Complex-II,
Thiru-Vi-Ka Industrial Estate, Guindy,
Chennai – 600 032. .. Respondents
Petition filed under Section 10 of the Contempt of Courts Act, 1971
to punish the respondents/defendants for their willful disobedience of the
orders passed by the Court of Special Judge under TNPID Act, Chennai-104
dated 07.11.2019 in Crl.M.P.No.1131 of 2019 in Cr.No.05 of 2013 under
Section 11 of the Contempt of Courts Act.
For Petitioners : Mr.Naresh Vassudhev
For R3 : Mr.R.Muniyapparaj
Additional Public Prosecutor
ORDER
[Order of the Court was made by M.SUNDAR, J.,] Matter mentioned at quarter past two.
2.Mr.Naresh Vassudhev, learned counsel on record for petitioners submitted that he is not pressing the captioned matter. Learned counsel has made an endorsement in the case file and a scanned reproduction of the same is as follows:
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3.The aforementioned endorsement is reiterated in the hearing.
4.In the light of the narrative thus far, captioned contempt petition is disposed of as closed. There shall be no order as to costs.
(M.S.,J.) (M.N.K.,J.)
29.03.2023
Index : Yes / No
Speaking / Non-speaking Neutral Citation : Yes / No cse Page Nos.3/5 https://www.mhc.tn.gov.in/judis Cont.P.No.292 of 2023 To
1.Mr.R.Subramaniam Viswapriya [India] Limited, [Formerly Viswapriya Financial Services Pvt. Ltd.] No.75-C, 2nd Main Road, Gandhi Nagar, Adyar, Chennai – 600 020.
2.Mr.R.Subramaniam Managing Director Viswapriya [India] Limited, [Formerly Viswapriya Financial Services Pvt. Ltd.] No.75-C, 2nd Main Road, Gandhi Nagar, Adyar, Chennai – 600 020.
3.Mr.Suresh, The Deputy Superintendent of Police EOW-II, SIDCO, Old Corporate Building, II Floor, Garment Complex-II, Thiru-Vi-Ka Industrial Estate, Guindy, Chennai – 600 032.
4.The Special Judge under TNPID Act, Chennai-104.
Page Nos.4/5https://www.mhc.tn.gov.in/judis Cont.P.No.292 of 2023 M.SUNDAR, J., and M.NIRMAL KUMAR, J., cse Cont.P.No.292 of 2023 29.03.2023 Page Nos.5/5 https://www.mhc.tn.gov.in/judis