Madhya Pradesh High Court
Ramzan Khan vs Shri Vinod Kumar Deoda on 20 March, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-1943-2026
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 1943 of 2026
(RAMZAN KHAN Vs SHRI VINOD KUMAR DEODA AND OTHERS )
Dated : 20-03-2026
Shri Brijesh Kumar Choubey - Advocate for the petitioner.
Issue notice to the respondents on payment of process fee within a
period of seven working days, failing which, this petition shall stand dismissed without further reference to the Court.
If petition survives, list after service of notice on the respondents.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 23-03-2026 10:53:00