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Calcutta High Court

Blue Star Limited vs Forum Projects Holdings Private ... on 19 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-20

               In The High Court at Calcutta
                           [Commercial Division]
                                 Original Side

                            IA NO. GA-COM/1/2025
                                      In
                               CS-COM/723/2024

                             BLUE STAR LIMITED
                                    Vs
                   FORUM PROJECTS HOLDINGS PRIVATE LIMITED

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date :19th March, 2026 Appearance:

Ms. Somali Mukhopadhyay, Adv.
Mr. Ankush Majumdar, Adv.
...for the plaintiff Mr. Soumabho Ghose, Adv.
Ms. Tiana Bhattacharya, Adv.
Mr. Ayant Shaw, Adv.
...for the defendant The Court :- This is an application for rejection of plaint filed by the defendant.
On the prayer of Mr. Ankush Majumdar, learned Advocate appearing for the plaintiff, time to file affidavit-in-opposition stands extended till today.
The affidavit-in-opposition filed in Court today is taken on record. Copy has been served.
Affidavit-in-reply shall be filed on or before April 21, 2026. The matter shall appear under the heading "Adjourned Motion" in the Monthly List of May, 2026.
(ANIRUDDHA ROY, J.) R.Bhar/R.D.Barua