Calcutta High Court
Blue Star Limited vs Forum Projects Holdings Private ... on 19 March, 2026
Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-20
In The High Court at Calcutta
[Commercial Division]
Original Side
IA NO. GA-COM/1/2025
In
CS-COM/723/2024
BLUE STAR LIMITED
Vs
FORUM PROJECTS HOLDINGS PRIVATE LIMITED
BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date :19th March, 2026 Appearance:
Ms. Somali Mukhopadhyay, Adv.
Mr. Ankush Majumdar, Adv.
...for the plaintiff Mr. Soumabho Ghose, Adv.
Ms. Tiana Bhattacharya, Adv.
Mr. Ayant Shaw, Adv.
...for the defendant The Court :- This is an application for rejection of plaint filed by the defendant.
On the prayer of Mr. Ankush Majumdar, learned Advocate appearing for the plaintiff, time to file affidavit-in-opposition stands extended till today.
The affidavit-in-opposition filed in Court today is taken on record. Copy has been served.
Affidavit-in-reply shall be filed on or before April 21, 2026. The matter shall appear under the heading "Adjourned Motion" in the Monthly List of May, 2026.
(ANIRUDDHA ROY, J.) R.Bhar/R.D.Barua