Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(1)(iii) in Gujarat Tax on Entry of Specified Goods into Local Areas Rules, 2001 (iii)Specify the date of the order appealed against and the designation of the Authority by whom it has been passed;