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[Cites 0, Cited by 0] [Section 39B(1)] [Section 39B] [Entire Act]

State of Assam - Subsection

Section 39B(1)(a) in The Assam Co-operative Societies Act, 1949

(a)doing any act in violation of the provisions of the Act, the rules framed thereunder the registered by-laws of the society and other lawful orders of the Government or of the Registrar of Co-operative Societies;