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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009

(3)The details of presentation and receipt of information shall he duly entered in the register maintained by the officer.Form 4(See Rule 4)Form for information to be furnished for Assessment of Investment in Plant and Machinery or Equipment