Madhya Pradesh High Court
Parasram Mahar vs Duvru Borker on 30 October, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 85 of 2009 (PARASRAM MAHAR Vs DUVRU BORKER AND OTHERS) Dated : 30-10-2023 Parties through their counsel.
As prayed by learned counsel for the appellant, list this case after two weeks.
(ROOPESH CHANDRA VARSHNEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 10/31/2023 12:41:04 PM