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Bombay High Court

Raju @ Devappa Anna Shetti And Ors vs The State Of Maharashtra Thr. Secretary ... on 3 August, 2022

Author: M.S.Karnik

Bench: S.V.Gangapurwala, M.S.Karnik

                                                                    90.5736.22-wp.docx


BASAVRAJ                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GURAPPA                                 CIVIL APPELLATE JURISDICTION
PATIL
                                      WRIT PETITION NO. 5736 OF 2022
Digitally signed by
BASAVRAJ GURAPPA                                  WITH
PATIL
Date: 2022.08.05                   INTERIM APPLICATION NO.16542 OF 2022
12:43:14 +0530
                                                    IN
                                      WRIT PETITION NO. 5736 OF 2022


                      Raju @ Devappa Anna Shetti & Ors.              ..... Petitioners
                            Vs.
                      State of Maharashtra & Ors.                    ..... Respondents


                      Mr. Suhas Rohite h/f. Mr. Yogesh Pande for the Petitioners
                      Mr. Tanaji Mhatugade for the Applicant in Interim Application
                      Mrs. M. P. Thakur, AGP for the State
                      Mr. Parag Vyas a/w. Ms. Karuna Yadav a/w. Mr. Gaurang Jhaveri for
                      Respondent Nos.2 and 3
                      Mr. Yogesh Pandey for the Petitioner in Writ Petition (ST) No.17248
                      of 2022

                                              CORAM:     S.V.GANGAPURWALA &
                                                         M.S.KARNIK, JJ.
                                              DATED :    AUGUST 3, 2022

                      P.C.

                      1      Adjournment is sought on behalf of the Petitioners.


                      2      Place the Writ Petition on 17th October 2022, along with Writ

Petition (ST) No.17248 of 2022. 3 The Respondents shall file the affidavit in the Registry before the next date.

( M.S.KARNIK ,J.) (S.V. GANGAPURWALA, J.) Basavraj 1/1