Bombay High Court
Raju @ Devappa Anna Shetti And Ors vs The State Of Maharashtra Thr. Secretary ... on 3 August, 2022
Author: M.S.Karnik
Bench: S.V.Gangapurwala, M.S.Karnik
90.5736.22-wp.docx
BASAVRAJ IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GURAPPA CIVIL APPELLATE JURISDICTION
PATIL
WRIT PETITION NO. 5736 OF 2022
Digitally signed by
BASAVRAJ GURAPPA WITH
PATIL
Date: 2022.08.05 INTERIM APPLICATION NO.16542 OF 2022
12:43:14 +0530
IN
WRIT PETITION NO. 5736 OF 2022
Raju @ Devappa Anna Shetti & Ors. ..... Petitioners
Vs.
State of Maharashtra & Ors. ..... Respondents
Mr. Suhas Rohite h/f. Mr. Yogesh Pande for the Petitioners
Mr. Tanaji Mhatugade for the Applicant in Interim Application
Mrs. M. P. Thakur, AGP for the State
Mr. Parag Vyas a/w. Ms. Karuna Yadav a/w. Mr. Gaurang Jhaveri for
Respondent Nos.2 and 3
Mr. Yogesh Pandey for the Petitioner in Writ Petition (ST) No.17248
of 2022
CORAM: S.V.GANGAPURWALA &
M.S.KARNIK, JJ.
DATED : AUGUST 3, 2022
P.C.
1 Adjournment is sought on behalf of the Petitioners.
2 Place the Writ Petition on 17th October 2022, along with Writ
Petition (ST) No.17248 of 2022. 3 The Respondents shall file the affidavit in the Registry before the next date.
( M.S.KARNIK ,J.) (S.V. GANGAPURWALA, J.) Basavraj 1/1