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Karnataka High Court

Shakshevali.P vs State Of Karnataka on 27 May, 2010

Bench: N.Kumar, H.S.Kempanna

 "  {By'-Efi GAIvIQADHAR~ J.M., ADVOCATE)

-1-

IN THE HIGH COURT OF KARNATAKA CIRCUIT_4BPE-NACH
AT DHARWAD »   
DATED THIS THE 27TH DAY OF M./3.IV'_1_'»"'2.(:).1'!')V'_.'~:   

PRESENT;
THE HON'BLE MRHIISTICETN. KU.I\;liAI§ '   
AND A 
THE HON'BLE IHTSIKEMRAIINA
Writ PetitAiQI1:P"_N.o.TC#QVA55v H2010
Between: _  A        
SHAKSHE\/ALIA '   '-
S/O. N;AB1ISAEi,  
AGED ABOUT'38-«.YEAR.S'I-.,..__  
KAMAPL. POLICE «STA'IIQN_ 

HOSPET 'FALUK'-- A _ V
BELLARY DISTRICT --=._58=3 132.

.. PETITIONER

1.

' THE STATE Of KARNATAKA " REP. BY ITS SECRETARY » HQME DEPARTMENT " VIDHANA SOUDHA A ..=BANGALORE -- 560 001. A I THE DEPUTY INSPECTOR GENERAL OF POLICE (TRAINING AND RECRUITMENT) MEMBER SECRETARY POLICE SUB INSPECTOR RECRUITMENT COMMITTEE