Karnataka High Court
Shakshevali.P vs State Of Karnataka on 27 May, 2010
Bench: N.Kumar, H.S.Kempanna
" {By'-Efi GAIvIQADHAR~ J.M., ADVOCATE)
-1-
IN THE HIGH COURT OF KARNATAKA CIRCUIT_4BPE-NACH
AT DHARWAD »
DATED THIS THE 27TH DAY OF M./3.IV'_1_'»"'2.(:).1'!')V'_.'~:
PRESENT;
THE HON'BLE MRHIISTICETN. KU.I\;liAI§ '
AND A
THE HON'BLE IHTSIKEMRAIINA
Writ PetitAiQI1:P"_N.o.TC#QVA55v H2010
Between: _ A
SHAKSHE\/ALIA ' '-
S/O. N;AB1ISAEi,
AGED ABOUT'38-«.YEAR.S'I-.,..__
KAMAPL. POLICE «STA'IIQN_
HOSPET 'FALUK'-- A _ V
BELLARY DISTRICT --=._58=3 132.
.. PETITIONER
1.' THE STATE Of KARNATAKA " REP. BY ITS SECRETARY » HQME DEPARTMENT " VIDHANA SOUDHA A ..=BANGALORE -- 560 001. A I THE DEPUTY INSPECTOR GENERAL OF POLICE (TRAINING AND RECRUITMENT) MEMBER SECRETARY POLICE SUB INSPECTOR RECRUITMENT COMMITTEE