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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(e) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(e)An Insurance Web Aggregator shall not offer any rebate or discount or any other inducement to the prospect which will be a violation of Section 41 of the Insurance Act, 1938.