Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Nagaland - Subsection Section 56(5) in Nagaland Excise Rules (5)Smoking and use of naked lights prohibited in warehouse or godown. - Smoking and the use of naked lights or fire within warehouse are prohibited.
