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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Punjab - Subsection

Section 205(1)(b) in The Punjab Municipal Corporation Act, 1976

(b)to provide and set up all such appliances and fittings as may appear to the Commissioner necessary for the purpose of gathering and receiving the filth and other polluted and obnoxious matter from, and conveying the same off, the said premises and of effectually flushing such drain and every fixture connected therewith;