Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(2)(iii) in Rajasthan Minor Mineral Concession Rules, 2017 (iii)keep mine working restricted to above ground water level till approval of the Ground Water Department of the State is obtained;