Allahabad High Court
M/S Pappu Crane Service Thru Prop. Pappu vs State Of U.P Thru Prin Secy Commercial ... on 12 November, 2021
Bench: Rakesh Srivastava, Shamim Ahmed
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 25190 of 2021 Petitioner :- M/S Pappu Crane Service Thru Prop. Pappu Respondent :- State Of U.P Thru Prin Secy Commercial Trade Tax & Ors Counsel for Petitioner :- Indra Mani Pandey Counsel for Respondent :- C.S.C Hon'ble Rakesh Srivastava,J.
Hon'ble Shamim Ahmed,J.
Shri Indra Mani Pandey, learned counsel for the petitioner is present.
On the request made by the learned Standing Counsel, list this case in the week commencing 6.12.2021 as fresh.
Order Date :- 12.11.2021 Anupam (Shamim Ahmed, J.) (Rakesh Srivastava, J.)