Patna High Court
Ranjeet Kumar vs The State Of Bihar on 2 December, 2019
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21370 of 2019
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1. Ranjeet Kumar, S/o Lakshman Sharma, R/o Mohalla- Barahai Tola,
Bhikhanpur, P.S.- Ishakchak, Town and District- Bhagalpur
2. Sanjay Kumar Das, S/o Prem Chandra Das, R/o Gandhi Tola, Rampur,
Jamalpur, P.S.- Jamalpur, District- Munger
3. Makuni Kumar, S/o Singheshwar Prasad Yadav, R/o Village- Bishanpur
Jichcho, P.S.- Lodr, District- Bhagalpur
4. Kailash Das, S/o Basant Ravidas, R/o Village- Sadhopur, P.S.- Kahalgaon,
Dist.- Bhagalpur
5. Sachida Nand Das, S/o Vilakshan Das, R/o Village- Nanhkar, Raghopur,
P.S.- Raghopur, Distt.- Bhagalpur
6. Amit Kumar, S/o Sukdeo Malik, R/o Surkhikal Lane, Bari Khanjarpur, P.s.-
Barari, Town and Distt.- Bhagalpur
7. Ajit Kumar Mandal, S/o Ashok Kumar Mandal, R/o Mohalla- Al Ali
Murtuja Lane, Ramsar, p.s.- Tatarpr, Town and Distt.- Bhagalpur
8. Sanjay Kumar Ray, S/o Gopal Ray, R/o Ras Bihari Lane, Mundichak, P.s.-
Kotwali, Town and Distt.- Bhagalpur
9. Manoj Kumar, S/o Fuleshwar Hari, R/o Factory Road, Nawghat, Nil Kothi,
Barari, P.s.- Barari, Town and Distt.- Bhagalpur
... ... Petitioner/s
Versus
1. The State of Bihar through the Divisional Commissioner, Bhagalpur
2. The District Magistrate, Bhagalpur
3. The District Establishment Committee Bhagalpur, through its Chairman-
cum-the Collector, Bhagalpur
4. The Establishment Deputy Collector Bhagalpur Collectorate, Bhagalpur
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Purushottam Kumar Jha
For the Respondent/s : Mr.Sheo Shankar Prasad (Sc8)
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL JUDGMENT
Date : 02-12-2019 Heard learned counsel for the petitioners and the learned counsel for the State.
Patna High Court CWJC No.21370 of 2019 dt.02-12-2019 2/3
2. Learned counsel for the petitioners submits that petitioner no.1, Ranjeet Kumar and petitioner no. 7, Ajit Kumar Mandal are in Extremely Backward Class (EBC). Petitioner no. 2, Sanjay Kumar Das, petitioner no.4, Kailash Das, petition no.5, Sachida Nand Das, petitioner no.6, Amit Kumar and petitioner no.9, Manoj Kumar are in Scheduled Caste (SC) category and petitioner no.3, Makuni Kumar and petitioner no. 8, Sanjoy Kumar Roy are of Backward Class (BC) category. The petitioners along with others had applied for empanelment of their names for the purpose of selection to the post of Class-IV employees and thereafter, panel list was prepared for respective category, separately (annexure 2 series) but in the panel list, the name of the petitioners were shown below to the candidates who are junior in age to the petitioners in their categories and in the final panel list (annexure 3 series), the names of the petitioners do not find in the list while the name of other candidates, who are junior in age to the petitioners are shown in their respective categories. Further submission is that petitioners have filed the representation in this regard before the District Magistrate, Bhagalpur, but the same is still pending for disposal since July, 2019.
3. In view of the submission of the learned counsel for the petitioners, the writ petition is disposed of with a direction to Patna High Court CWJC No.21370 of 2019 dt.02-12-2019 3/3 the petitioners to file the fresh representation before the District Magistrate, Bhagalpur, within three weeks from today and the District Magistrate, Bhagalpur, shall consider the same and pass appropriate order in accordance with law within a period of eight weeks thereafter.
4. Accordingly, this writ petition stands disposed of.
(Rajendra Kumar Mishra, J) Bhardwaj/-
AFR/NAFR NA CAV DATE NA Uploading Date 04.12.2019 Transmission Date 04.12.2019