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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(vii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(vii)that the competent authority of the Department of Industries, competent to grant eligibility certificate has recommended that the deferment or exemption certificate be cancelled.