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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(vi) in Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994

(vi)[ "Public (sic)" means, services in any office or establishment of, [Substituted by Act No. 5 of 2004, dated 30.7.2004.]