Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 38H] [Entire Act] Union of India - Subsection Section 38H(2) in The Wild Life (Protection) Act, 1972 (2)Every application for recognition of a zoo shall be made to the Authority in such form and on payment of such fee as may be prescribed.
