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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(i) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(i)'Unit Head' means any office of the Corporation who functions for the time being as the Head of the Unit Office.