Delhi High Court - Orders
Dell International Services India ... vs Union Of India & Ors on 3 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9008/2022
DELL INTERNATIONAL SERVICES INDIA PRIVATE
LIMITED .....Petitioner
Through: Mr. Yogendra Aldak, Mr.
Kunal Kapoor and Mr. Sumit
Khadaria, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Sonu Bhatnagar, SC with
Ms. Nishtha Mittal, Ms. K.S.
Mary Jonet and Ms Apurva
Singh, Advs.
Ms. Anushree Narain, SSC with
Ms. Mary Jonet and Ms Apurva
Singh for R-2, 3, 5 to 7.
Mr. Udit Malik, ASC for
GNCTD with Mr. Vishal
Chanda and Ms. Rima Rao,
Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 03.12.2024 Since Ms. Bhatnagar, learned counsel would no longer be able to address submissions on behalf of the respondents, let this matter be re-notified for 27.01.2025.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 03, 2024/gunn This is a digitally signed order.
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