Calcutta High Court
Surprise Traders Ltd. & Ors vs The Ishwar Industries Ltd. & Ors on 1 July, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No. 405 of 2007
CS No. 481 of 2002
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SURPRISE TRADERS LTD. & ORS.
Versus
THE ISHWAR INDUSTRIES LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 1st July, 2010.
The Court : The matter is released on my personal ground.
All parties concerned are to act on signed photocopies of the minutes of this order on the usual undertakings.
(SANJIB BANERJEE, J.) Bp.
A.R(C.R)