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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(b) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

(b)In case of Contract appointment of retired persons, academic qualifications shall not be binding for appointment to equivalent post to which he was holding before his retirement.