Supreme Court - Daily Orders
Cable Operators Welfare Federation vs Govt. Of Nct Of Delhi on 16 July, 2018
ITEM NO.33 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 18570/2017
CABLE OPERATORS WELFARE FEDERATION & ORS. Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
(Only SLP(C) Nos. 003816 - 003821 / 2018, SLP(C) No. 018576 -
018577 / 2017, SLP(C) No. 019267 - 019270 / 2017 to be listed
before the Court of Ld. Registrar.
WITH
SLP(C) No. 19267-19270/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 18576-18577/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 3816-3821/2018 (XIV)
Date : 16-07-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sumit R. Sharma, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr Sateesh Galla, Adv.
Ms Uma Prasuna Bachu, Adv.
Mr. N. Rajaraman, AOR
Mr Mohd. Hussain, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s)
Mr Mohd. Hussain, Adv.
Mr. B. V. Balaram Das, AOR
Ms M.G.Yogamaya, Adv.
Mr. Biju P Raman, AOR
Mr Hemant Jain, Adv.
Signature Not Verified
Mr. Jasmeet Singh, AOR
Digitally signed by
HEMA JOSHI
Date: 2018.07.20
Ms Vijay Lakshmi Gautam, Adv.
17:34:07 IST
Reason: Mr Swatantra Rai, Adv.
Mrs. Priya Puri, AOR
Mr. Vikram Singh, AOR
Mr Aakarshan Aditya, Adv.
Mr Vivek Sarin, Adv.
-12-
Item No.33
Mr Vibhu Tiwari, Adv.
Mr. Md. Rashid Saeed, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) NOS.18570, 18576-18577 OF 2017 Complete category matters.
SLP(C) NO.19267-19270/2017 Respondent nos. 1 to 3 have filed counter affidavit. Ld. Counsel for the respondents to serve copy of the counter affidavit to the ld. Counsel for the petitioner.
Respondent no.4 has filed counter affidavit. SLP(C) NO.3816-3821/2018 Ld. Counsel for the common sole respondent in SLP(C) NO.3816, 3818, 3820 and 3821 of 2018 has submitted that he will be filing counter affidavit during the course of the day. If filed, be taken on record, else further opportunity stands declined.
Service is complete on the sole respondent in SLP(C) NO.3819/2018 but none has entered appearance.
Sole respondent in SLP(C) NO.3817/2018 is common with respondent no.4 in SLP(C) NO.19269/2017 and is represented in SLP(C) NO.19269/2017, as such, service is deemed complete but none has entered appearance.
Registry to process the matters for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar 16.07.2018 hj