Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The Arbitration Act, 1940 (2)The authority of an arbitrator shall not be revoked by the death of any party by whom he was appointed.
