Allahabad High Court
Sanjay Kumar Gupta @ Sanju And 3 Ors vs State Of Up And Anr on 17 September, 2020
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- APPLICATION U/S 482 No. - 12866 of 2020 Applicant :- Sanjay Kumar Gupta @ Sanju And 3 Ors Opposite Party :- State Of Up And Anr Counsel for Applicant :- Mohd. Shahanshah Khan Counsel for Opposite Party :- G.A. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to the respondents returnable in the month of February, 2021.
Meanwhile, proceedings qua the applicants in Case Crime No.0206 of 2019, under Section 323 and 504 IPC, Police Station Jaitpura, District Varanasi shall remain stayed.
Order Date :- 17.9.2020 Mukesh