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Allahabad High Court

Sanjay Kumar Gupta @ Sanju And 3 Ors vs State Of Up And Anr on 17 September, 2020

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- APPLICATION U/S 482 No. - 12866 of 2020
 

 
Applicant :- Sanjay Kumar Gupta @ Sanju And 3 Ors
 
Opposite Party :- State Of Up And Anr
 
Counsel for Applicant :- Mohd. Shahanshah Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Issue notice to the respondents returnable in the month of February, 2021.

Meanwhile, proceedings qua the applicants in Case Crime No.0206 of 2019, under Section 323 and 504 IPC, Police Station Jaitpura, District Varanasi shall remain stayed.

Order Date :- 17.9.2020 Mukesh