Section 11(2) in The Consumer Protection Rules, 1987
(2)[The Members] [Substituted by G.S.R. 462(E), dated 4.8.2006, for " The President and the Members" (w.e.f. 4.8.2006).] shall be entitled to travelling and daily allowances on official tours at the same rates as are admissible to group "A" Officers of the Central Government.[* * *] [ Sub-Rule (2-A) omitted by G.S.R. 462(E), dated 4.8.2006 (w.e.f. 4.8.2006).]
