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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)The Authority may act under sub-rule (1) only after the registration of the warehouse, -
(a)has been suspended; or
(b)has been canceled; or
(c)has not been renewed; or
(d)has been, or is sought to be, surrendered.