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State of Madhya Pradesh - Section

Section 6 in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

6.

In order to be eligible for direct recruitment under these rules a candidate must satisfy the following conditions, namely :-
(a)He must have attained the age specified in schedule.
(b)He must possess the educational qualifications specified in the Schedule.