Supreme Court - Daily Orders
P.J. Alam Beer vs V.C. Shantha . on 3 December, 2015
Bench: Jagdish Singh Khehar, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS. 3518-3519 OF 2015
IN
SPECIAL LEAVE PETITION (C) NOS. 22272-22273 OF 2009
P.J. Alam Beer … Petitioner
versus
V.C. Shantha & Ors. … Respondents
O R D E R
The instant petitions have been filed by the review petitioner seeking review of this Court’s order dated 21.7.2015 dismissing the aforementioned special leave petitions on the ground of delay, as well as, on merits.
We have carefully perused the petitions for review and the papers filed in support thereof. We do not find that a case for review of this Court’s order dated 21.7.2015 has been made out.
The review petitions are, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Adarsh Kumar Goel) New Delhi;
December 3, 2015.
Signature Not Verified Digitally signed by Parveen Kumar Chawla Date: 2015.12.03 17:35:16 IST Reason: CHAMBER MATTER SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3518-3519/2015 In SLP(C) No. 22272-22273/2009 P.J. ALAM BEER Petitioner(s) VERSUS V.C. SHANTHA AND ORS. Respondent(s) (with appln(s) for exemption from filing c/c of the impugned order) Date : 03/12/2015 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petitions are dismissed.
(Renuka Sadana) (Parveen Kr. Chawla) Court Master AR-cum-PS
[signed order is placed on the file]