Section 10(6)(iii) in The Income Tax Act, 1961

[Cites 0, Cited by 2] [Section 10(6)] [Section 10] [Entire Act]

(iii)to (v) Sub-clause (ii) substituted for sub-clauses (ii) to (v) by the Finance Act, 1988, w.e.f. 1-4-1989;

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