Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 95] [Entire Act] State of West Bengal - Subsection Section 95(3) in West Bengal Co-operative Societies Act, 2006 (3)The Chairman and the members of the Council shall hold office for a term of three years.
