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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2)(a) in The Rajasthan Subordinate Accounts Service Rules, 1963

(a)[For selection of candidates for the post of] [Substituted by No. F. 2(3)DOP/A-II/78, 18-8-1982.] [Assistant Accounts Officers Grade-I] [Substituted 'Assistant Accounts Officers' by Notification No. G.S.R. 26, dated 1.10.2014 (w.e.f. 22.5.1963).] a Committee consisting of the Chairman of the Commission or when the Chairman is unable to attend any other member thereof, nominated by him, the [Special] [Substituted by No. F. 2(3)DOP/A-II/78, 18-8-1982.] Secretary to the Government in the Finance Department or his representative not below the rank of Dy. Secretary, the Special Secretary to the Government in the Appointments Departments, or his representative not below the rank of Dy. Secretary as members and the Chief Accounts Officer as Member Secretary shall consider the cases of all the persons included in the list, interviewing such of them as they may deem necessary and shall prepare a list containing names of suitable candidates upto twice the number of such posts are indicated in sub-rule (1).