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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(17) in Tamil Nadu Fire Service Rules, 1990

(17)Fireman Mechanic (Workshop and mobile repair squad). - The Fireman Mechanic shall be responsible for carrying out all the jobs entrusted to him by the Assistant Divisional Fire Officer (Transport) or Station Officer (Transport). He shall assist the Driver Mechanic in carrying out repairs to vehicles. He shall also perform any other duty assigned to him by the Assistant-Divisional Fire Officer (Transport) or Station Officer (Transport), as the case may be.