Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(3)(c) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (c)the number I and some other numbers are marked opposite the name of the same candidate; or