Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 27] [Entire Act] Union of India - Subsection Section 27(g) in The Competition Act, 2002 (g)pass such other [order or issue such directions] as it may deem fit:
