Madhya Pradesh High Court
Ms. Heena Gupta vs Icmr Nireh Department Of Health ... on 15 October, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-27476-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 27476 of 2024
(MS. HEENA GUPTA Vs ICMR NIREH DEPARTMENT OF HEALTH RESEARCH MINISTRY OF HEALTH AND
FAMILY WELFARE GOVERNMENT OF INDIA )
Dated : 15-10-2024
Shri Harshvardhan Sharma, learned counsel for the petitioner.
Shri Himanshu Joshi, learned Deputy Solicitor General for the
respondent.
Issue notice to the respondents.
The notice is accepted by Shri Himanshu Joshi, standing counsel for the respondent.
He prays for and is granted four weeks time to file reply. The liberty is granted to the petitioner to mention for listing of the matter in case if fresh advertisement is issued for the post under Ex- servicemen category.
(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified Signed by: SOURABH YADAV Signing time: 16-10-2024 10:07:16