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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(4) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(4)Other incomes which are of uncertain nature for which the amount is not ascertainable, the income shall be accounted as and when they are actually collected or received by the municipality in accordance with rule 21.