Section 4(1)(C) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1)(C) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(C)Elected Members

(xi)Five members to be elected from themselves by the registered Paramedical Practitioners in such manner as may be prescribed by regulations :