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State of Uttar Pradesh - Section

Section 10 in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

10. Provision of office space, staff and Secretary for Town Vending Committee.

- The Industrial Development Authority shall provide the Town Vending Committee proper office space with adequate furniture, sufficient number of employees and an officer to act as Secretary of the Committee.