Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4)(iv) in Tamil Nadu Debt Relief Act, 1979

(iv)all other sums payable to the mortgagee by the mortgagor in his capacity as such, together with interest, if any, due thereon.