Allahabad High Court
S.N. Tripathi vs The Asst. General Manager,United India ... on 13 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- SERVICE SINGLE No. - 3468 of 1995 Petitioner :- S.N. Tripathi Respondent :- The Asst. General Manager,United India Insurane Co Counsel for Petitioner :- R.K. Awasthi Counsel for Respondent :- Anil Kumar Srivastava Hon'ble Anjani Kumar Mishra,J.
This instant writ petition appears to have been rendered infructuous by efflux of time. It is dismissed as such.
Interim order, if any, stands discharged.
However, it will be open to the parties to move for recall of this order, if necessary.
Order Date :- 13.2.2014 Priyanka