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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Constitution Subarticle

Section 12(4)(c) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

(c)model Goods and Services Tax Laws, principles of levy, apportionment of Goods and Services Tax levied on supplies in the course of inter-State trade or commerce under Article 269-A and the principles that govern the place of supply;