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State of Punjab - Section

Section 5 in The Punjab State Tubewell Act, 1954

5. In clause (2) of section 70 of the said Act, the words "except by the construction of a tubewell" shall be deemed to be inserted before the words "interferes" and clauses (6) to (9) of the said section shall be deemed to be omitted.

ValidationSection 4 of the Punjab Act No. 3 of 1974 is reproduced below :